Dhoop Singh S/O Shri Chhajju Singh vs Jaipur Vidhyut Vitran Nigam ...
2022 Latest Caselaw 2440 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 158/2021

                                   Dhoop Singh S/o Shri Chhajju Singh & Ors.
                                                                                                         ----Appellants
                                                                          Versus
                                   Jaipur Vidhyut Vitran Nigam Limited & ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Keshav Kumar Agrawal For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

21/03/2022

Appellants-claimants have filed this first appeal, assailing the

dismissal of their claim petition, filed under Order Fatal Accident

Claim, vide judgment and decree dated 20.01.2021 passed by

Additional District Judge No.3, Jaipur Metropolitan-II in civil suit

No.67/2019.

Heard.

Admit.

Issue notice.

Call for record.

(SUDESH BANSAL),J

TN/22

Powered by TCPDF (www.tcpdf.org)