Chief Manager, Jaipur Depo vs State Secretary Citu
2022 Latest Caselaw 2437 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 3463/2022

                                   Chief Manager, Jaipur Depo
                                                                                                             ----Petitioner
                                                                           Versus
                                   State Secretary Citu
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Pratap Singh Mr. Rajpal Dhankhar For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

21/03/2022

Counsel for the petitioner relied upon a judgment passed by

the Hon'ble Supreme Court in the matter of Rajasthan State Road

Transport Corporation & Ors. Vs. Sadhu Singh (Civil Appeal

No.1058/2022) decided on 04.02.2022.

In that view of the matter, issue notice to the respondents,

returnable by six weeks.

Meanwhile, operation of the order dated 03.01.2022

(Annexure-1) passed by the learned Tribunal shall remain stayed.

(INDERJEET SINGH),J

Upendra/Keshav/122

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