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Mohammad Zubeir S/O Sh. Shafakat ... vs State Of Rajasthan
2022 Latest Caselaw 2403 Raj/2

Citation : 2022 Latest Caselaw 2403 Raj/2
Judgement Date : 16 March, 2022

Rajasthan High Court
Mohammad Zubeir S/O Sh. Shafakat ... vs State Of Rajasthan on 16 March, 2022
Bench: Farjand Ali
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             19008/2021

                                   Mohammad Zubeir S/o Sh. Shafakat Husain
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Asgar Khan For Respondent(s) : Mr. Yogesh Singhal For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

16/03/2022

Put up this matter on 21.03.2022.

Till then, interim order, if any, shall remain continue.

(FARJAND ALI),J

ARTI SHARMA /101

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