Commissioner, Jaipur ... vs Bharat Bhawan Nirman Sahakari ...
2022 Latest Caselaw 2334 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 505/2018

                                   Commissioner, Jaipur Development Authority
                                                                                                        ----Appellant
                                                                         Versus
                                   Bharat Bhawan Nirman Sahakari Samiti Ltd.
                                                                                                      ----Respondent

For Appellant(s) : Mr. Anuroop Singhi For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

14/03/2022

As per Office report, paper publication notice has not been

filed.

Counsel for the applicant is directed to file the notice within

four weeks, failing which the present Special Appeal Writ shall

stand dismissed without reference to the Bench.

However, if the paper publication notice is filed within time,

Office is directed to issue paper publication notice, as per earlier

order dated 21.01.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

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