Ms Mangalam Arts vs State Of Raj And Ors
2022 Latest Caselaw 2323 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8082/2018

                                    Ms Mangalam Arts
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Raj And Ors
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Rajendra Prasad, Senior Advocate with Mr. Ashish Sharma, Adv.

For Respondent(s) : Major R.P. Singh, Additional Advocate General with Mr. Jaivardhan Singh Shekhawat, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

14/03/2022

Learned Senior Advocate-Mr. Rajendra Prasad appearing for

the petitioner has placed reliance on a judgment reported in

(2016) 1 SCC 724 (State of Punjab Vs. Bandeep Singh &

Ors.).

Learned Senior Advocate-Mr. Rajendra Prasad on the

strength of the said judgment wants to make further submissions

before this Court.

Learned Additional Advocate General-Major R.P. Singh also

wants some time to address this Court.

List this case on 23.03.2022.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav /86

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