Anu Gupta D/O Late Shri Shyam Lal ... vs Satya Narayan Gupta S/O Late Shri ...
2022 Latest Caselaw 2293 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           D.B. Civil Misc Leave To Application No. 1/2022

                                   Anu Gupta D/o Late Shri Shyam Lal Gupta,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Satya Narayan Gupta S/o Late Shri Gajanand Gupta
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Umesh Vyas For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/03/2022

Counsel for the petitioner seeks time to file application for

impleading learned Advocate General as a party.

Time is granted. List this matter after one week.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /15

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