C T O Ajmer vs M/S Anjita Enterprises Pvt Ltd
2022 Latest Caselaw 2292 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         D.B. Sales Tax Revision / Reference No. 115/2017

                                   C T O Ajmer
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Anjita Enterprises Pvt Ltd
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jai Lodha For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/03/2022

Time is sought on behalf of the counsel for the petitioner.

List this matter after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /13

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