Django Navigation Ltd vs Indo Ferro Metal Private Ltd
2022 Latest Caselaw 2208 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 89/2018

                                   Django Navigation Ltd
                                                                                                     ----Petitioner
                                                                      Versus
                                   Indo Ferro Metal Private Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Amitav Majumdar through VC Mr. Shashwat Purohit For Respondent(s) : Mr. Amitabh Poddar

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/03/2022

Mr. Amitabh Poddar, Adv. appearing for petitioner is directed

to ensure that all the Directors remain present on the next date.

List this matter on 24.03.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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