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M/S. Narayan Builders And ... vs Sanjeev Pareek
2022 Latest Caselaw 2205 Raj/2

Citation : 2022 Latest Caselaw 2205 Raj/2
Judgement Date : 10 March, 2022

Rajasthan High Court
M/S. Narayan Builders And ... vs Sanjeev Pareek on 10 March, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 51/2021

                                   M/s. Narayan Builders And Developers, Having Corporate Office
                                   At 102, First Floor, Corporate Park, Gopal Badi, Ajmer Road,
                                   Jaipur 302006, Through Its Chief Finance Officer Shri Ashok Jain
                                                                                                      ----Petitioner
                                                                      Versus
                                   1.       Sanjeev Pareek, D-30, Shiv Park, Amba Bari, Jaipur-
                                            302012, Rajasthan.
                                   2.       Mamta Pareek, D-30, Shiv Park, Amba Bari, Jaipur-
                                            302012, Rajasthan.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Rahul Lodha For Respondent(s) : Mr. Sanjog Kamal Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/03/2022

Counsel for the applicant has moved an application for

withdrawing the Arbitration Application.

Accordingly, application is allowed.

Arbitration Application is dismissed as withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /37

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