Suresh Kumar vs Girraj Prasad
2022 Latest Caselaw 2095 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 167/2018

                                   Suresh Kumar
                                                                                                         ----Appellant
                                                                          Versus
                                   Girraj Prasad
                                                                                                       ----Respondent

For Appellant(s) : Mr. Rajesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

08/03/2022

This appeal has been filed by appellant against the judgment

and decree dated 23.01.2018 passed by Additional District Judge

No.3, Alwar in civil first appeal No.105/2013.

Heard.

Issue notice.

Call for record.

In the meanwhile, parties shall maintain status quo in

relation to the property in question.

(SUDESH BANSAL),J

TN/70

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