Man Industrial Corportation ... vs Gulab Singh Thr Lr
2022 Latest Caselaw 2091 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal (Civil) No. 20/2018

                                   Man Industrial Corportation Limited and Anr.
                                                                                                     ----Appellant
                                                                      Versus
                                   Gulab Singh Thr Lr and Ors.
                                                                                                   ----Respondent

For Appellant(s) : Mr. Kamlakar Sharma, Sr. Adv. with Mr. Sandeep Taneja For Respondent(s) : Mr. Devkrishna Purohit

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/03/2022

Counsel for the respondents is directed to file vakalatnama

on behalf of the respondents alongwith their full address.

List this matter on 25.04.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /26

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