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Deva @ Devalal vs State
2022 Latest Caselaw 2089 Raj/2

Citation : 2022 Latest Caselaw 2089 Raj/2
Judgement Date : 8 March, 2022

Rajasthan High Court
Deva @ Devalal vs State on 8 March, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 740/2009

                                   Deva @ Devalal
                                                                                                      ----Appellant
                                                                       Versus
                                   State
                                                                                                    ----Respondent

For Appellant(s) : Mr. V R Bajwa, Sr. Adv.

Mr. A K Sharma, Sr. Adv. assisted by Mr. Amar Kumar For Respondent(s) : Mr. Vimal Chand Chaudhary Mr. Yogesh Kumar Tailor For State : Ms. Rekha Madnani, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/03/2022

List this matter in the first week of April, 2022.

( ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /4

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