Shimbhu Ram And Anr vs State Of Rajasthan Through Pp
2022 Latest Caselaw 2088 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 730/2013

                                   Shimbhu Ram And Anr
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

For Appellant(s) : Mr. Anurag Pareek for Mr. Arvind Kumar Gupta For Respondent(s) : Mr. Dheeraj Singhal For State : Ms. Rekha Madnani, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/03/2022

Time is sought on behalf of the counsel for the petitioner.

List this matter after four weeks.

( ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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