Suman Yadav vs State Of Rajasthan Through P P
2022 Latest Caselaw 2087 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR
                                     D.B. Criminal Misc. Second Application for Suspension of
                                                          Sentence No.211/2022
                                                                           IN

                                                    D.B. Criminal Appeal No. 1198/2017

                                   Suman Yadav
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through P P
                                                                                                     ----Respondent

For Appellant(s) : Mr. Manish Gupta For Respondent(s) : Ms. Rekha Madnani, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/03/2022

Learned Additional Government Advocate is directed to file

reply to the application for suspension of sentence.

Reply be filed within two weeks.

List this matter after two weeks.

( ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /6

Powered by TCPDF (www.tcpdf.org)