Secretary Shree Sagar Jain Higher ... vs Bhanwar Lal Saini S/O Sh. Ramdev ...
2022 Latest Caselaw 2085 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 15039/2021

                                    Secretary Shree Sagar Jain Higher Primary School
                                                                                                            ----Petitioner
                                                                             Versus
                                    Bhanwar Lal Saini S/o Sh. Ramdev Saini
                                                                                                          ----Respondent

For Petitioner(s) : Mr. V.P. Mathur For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

08/03/2022

Heard counsel for the petitioner.

Issue notice to the respondents, returnable by six weeks.

Meanwhile, operation of the judgment and order dated

13.08.2021 (Annexure-4) passed by the learned Tribunal shall

remain stayed.

(INDERJEET SINGH),J

Upendra Pratap Singh /48

Powered by TCPDF (www.tcpdf.org)