Alchemist Asset Reconstruction ... vs State Of Rajasthan
2022 Latest Caselaw 2083 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Writ Petition No. 15067/2021

                                   Alchemist Asset Reconstruction Company Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. P Chidambaram, Sr. Adv. through VC assisted by Mr. Anuroop Singhi For Respondent(s) : Mr. Abhishek Singhvi, Sr. Adv. through VC Mr. R.P. Singh, AAG, Sr. Adv. assisted by Mr. Hemant Kothari Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/03/2022

Mr. R.P. Singh, Sr. Adv. cum AAG contends that they have

filed the reply. Rejoinder, if any, be filed before the next date.

List this matter on 16.03.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /29

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