Mukesh Goswami vs State Of Rajasthan Through Pp
2022 Latest Caselaw 2046 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 1463/2017

                                   Mukesh Goswami
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Abhinav Tetarwal For Respondent(s) : Mr. Dheeraj Tripathi For State : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/03/2022

Time is sought on behalf of the counsel for the appellant.

List this matter after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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