Roshan S/O Shri Srajuddin @ ... vs State Of Rajasthan
2022 Latest Caselaw 2044 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 313/2019

                                   Roshan S/o Shri Srajuddin @ Sirajuddin @ Babu Lal
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Rajesh Gadwal For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/03/2022

Learned Additional Government Advocate seeks time to file

reply.

Time is granted. Reply be filed within two weeks.

List thereafter.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

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