Subhash Chandar S/O Satynarain ... vs The Union Of India
2022 Latest Caselaw 2042 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 3448/2022

                                   Subhash Chandar S/o Satynarain Sharma
                                                                                                      ----Petitioner
                                                                      Versus
                                     The Union Of India
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Sukhdev Singh Solanki For Respondent(s) : Mr. Anand Sharma for UOI

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/03/2022

List this matter on 11.03.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /37

Powered by TCPDF (www.tcpdf.org)