Citation : 2022 Latest Caselaw 1998 Raj/2
Judgement Date : 5 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Appeal No. 424/2018
Rinku S/o Ganeshlal
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Rishu Jain For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR
Judgment / Order
05/03/2022
Time is sought on behalf of the counsel for the appellant.
List this matter after four weeks.
(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J
ARTI SHARMA /4
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