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Mohammad Iqbal S/O Mohammad Yakub ... vs State Of Rajasthan
2022 Latest Caselaw 1971 Raj/2

Citation : 2022 Latest Caselaw 1971 Raj/2
Judgement Date : 4 March, 2022

Rajasthan High Court
Mohammad Iqbal S/O Mohammad Yakub ... vs State Of Rajasthan on 4 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 414/2018

                                   Mohammad Iqbal S/o Mohammad Yakub Khan
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Jitendra Choudhary For Respondent(s) : Mr. Javed Choudhary

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

04/03/2022

Counsel for the appellant seeks time to argue the matter.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

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