Sarju Devi And Ors vs Mahesh Kr And Ors
2022 Latest Caselaw 1906 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 2604/2007

                                    Smt. Sarju Devi And Ors.
                                                                                                       ----Appellants
                                                                        Versus
                                    Mahesh Kumar And Anr.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Kapil Sharma for Mr. Sandeep Mathur For Respondent(s) : Mr. Dhoop Singh Poonia Mr. Virendra Agarwal for respondent No.2

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

02/03/2022

As prayed, matter is adjourned for two weeks.

In the meantime, learned counsel for appellants is directed

to supply copy of the impugned judgment to learned counsel for

the respondent No.2-Mr. Virendra Agarwal.

Name of Mr. Virendra Agarwal be shown in the cause list.

(BIRENDRA KUMAR),J

Sunita/1

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