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Banwari Lal Son Of Damodar Lal vs Bhag Chand Prajapat Son Of ...
2022 Latest Caselaw 1905 Raj/2

Citation : 2022 Latest Caselaw 1905 Raj/2
Judgement Date : 2 March, 2022

Rajasthan High Court
Banwari Lal Son Of Damodar Lal vs Bhag Chand Prajapat Son Of ... on 2 March, 2022
Bench: Birendra Kumar
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Civil Miscellaneous Appeal No. 2965/2019

                                    Banwari Lal Son Of Damodar Lal
                                                                                                        ----Appellant
                                                                         Versus
                                    Bhag Chand Prajapat Son Of Radhakishan Kumhar
                                                                                                      ----Respondent

For Appellant(s) : Mr. Dinesh Kumar Garg For Respondent(s) : Mr. Chanderdeep Singh Jodha Mr. Ravindra Kumar Paliwal

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

02/03/2022

Heard.

Judgment is reserved.

(BIRENDRA KUMAR),J

Sunita/15

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