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St. Gregorious Senior Secondary ... vs State Of Rajasthan
2022 Latest Caselaw 8473 Raj

Citation : 2022 Latest Caselaw 8473 Raj
Judgement Date : 29 June, 2022

Rajasthan High Court - Jodhpur
St. Gregorious Senior Secondary ... vs State Of Rajasthan on 29 June, 2022
Bench: Vijay Bishnoi, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 2530/2022

St. Gregorious Senior Secondary School

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Civil Writ Petition No. 2426/2022 St. Teressa Senior Secondary School

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Nishit Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/06/2022

Learned counsel for the petitioners has submitted that since

deliberations between the parties are going on for amicably

settlement, the matter may be adjourned.

List the matter after four weeks, as prayed.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 2-Arun/-

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