Mohd. Ameen vs State
2022 Latest Caselaw 8330 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 690/2016

Mohd. Ameen S/o Yasin Khan, Age about 44 years, B/c Musalman, R/o Kamla Colony, Bikaner. (presently lodged in High Security, Jail Gugara, District Ajmer)

----Appellant Versus State of Rajasthan

----Respondent

For Appellant(s) : Mr. H.S.S. Kharlia, Sr. Adv. assisted by Ms. Kinjal Purohit For Respondent(s) : Mr. R.R. Chaparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

27/06/2022

The matter comes up for consideration of the application (IA

No.2/22) preferred on behalf of the appellant for early listing of

D.B. Criminal Appeal No. 690/2016, however, with the consent of

learned counsel for the parties, the third application for

Suspension of Sentence (811/2021) is heard finally.

The application (IA No.2/22) preferred on behalf of the

appellant for early listing of D.B. Criminal Appeal No.690/2016 is

disposed of accordingly.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 29-mohit/-

Powered by TCPDF (www.tcpdf.org)