Sanju vs State Of Rajasthan
2022 Latest Caselaw 8277 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7969/2022

1. Sanju S/o Ramesh, Aged About 29 Years, R/o Bapu Colony Zila Parishad Govt. Residency Bikaner

2. Kamal Singh S/o Surendra Singh, Aged About 21 Years, R/o Behind Zila Parishad Bapu Colony Bikaner

----Petitioners Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Swaroop Singh For Respondent(s) : Mr. Vikram sharma PP Mr. Mahendra Godara For Complainant

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

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(2 of 2) [CRLMB-7969/2022]

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