Citation : 2022 Latest Caselaw 8276 Raj
Judgement Date : 17 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 3515/2022
Jagdish Prashad Soni
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Ms. Sarita Soni For Respondent(s) :
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
17/06/2022
List the matter in the next week.
(RAMESHWAR VYAS), VJ 95-mohit/-
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