Citation : 2022 Latest Caselaw 8272 Raj
Judgement Date : 17 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7678/2022
Dileep S/o Pyar Chand, Aged About 49 Years, R/o No 54 Opposite Old Ps Goverdhan Vilas Udaipur.
----Petitioner Versus State Of Rajasthan, Through PP
----Respondent
For Petitioner(s) : Mr. Dinesh Kumar For Respondent(s) : Mr. Mahipal Bishnoi PP
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
17/06/2022
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(RAMESHWAR VYAS (VACATION JUDGE)),J 101-Lohra/-
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