Thakra Ram vs State Of Rajasthan
2022 Latest Caselaw 8266 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 828/2022

Thakra Ram

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Teja Ram Through VC For Respondent(s) : Mr. Muktyar Khan PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

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(RAMESHWAR VYAS (VACATION JUDGE)),J 108-Lohra/-

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