Citation : 2022 Latest Caselaw 8265 Raj
Judgement Date : 17 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 7891/2022
Lalu Ram Dangi
----Petitioner Versus Premshankar
----Respondent
For Petitioner(s) : Mr. Vishwas Khatri For Respondent(s) : Mr. Vikram Sharma PP
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
17/06/2022
;ksX; vf/koDrk ;kph ds fuosnu vuqlkj i=koyh esa dk;Zokgh eqYroh dh tkrh gSA (RAMESHWAR VYAS (VACATION JUDGE)),J 74-Lohra/-
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