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M/S Kishan Associates vs The District Collector, Bikaner
2022 Latest Caselaw 8264 Raj

Citation : 2022 Latest Caselaw 8264 Raj
Judgement Date : 17 June, 2022

Rajasthan High Court - Jodhpur
M/S Kishan Associates vs The District Collector, Bikaner on 17 June, 2022
Bench: Rameshwar Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8624/2022

M/s Kishan Associates

----Petitioner Versus The District Collector, Bikaner

----Respondent

For Petitioner(s) : Mr. Anil Gupta For Respondent(s) :

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

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(RAMESHWAR VYAS), VJ 79-Lohra/-

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