Mohammad Mujjamil @ Kalu vs State Of Rajasthan
2022 Latest Caselaw 8263 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7727/2022

Mohammad Mujjamil @ Kalu

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 7729/2022 Azhrudddin

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Firoz Khan For Respondent(s) : Mr. Anil Joshi GA Cum AAG

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

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(RAMESHWAR VYAS (VACATION JUDGE)),J 34-Lohra/-

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