M/S Mahadev Construction Company vs State Of Rajasthan
2022 Latest Caselaw 8260 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8604/2022

M/s Mahadev Construction Company

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Piyush Chouhan For Respondent(s) : Mr. Shailendra Gwala For Caviator

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

;ksX; vf/koDrk Jh "kSysUnz Xokyk dsfo,Vj dh vksj ls mifLFkfr nsrs gSaA mUgksaus tkfgj fd;k fd bZ&fufonk [kksyh tkdj U;wure njsa QeZ eSllZ jkBkSM ,.Vj izkbZtst ds uke dh izkIr gqbZ gSA QyLo:i ;g flfoy fjV ;kfpdk fu'Qy gks pqdh gSA i=koyh xzh'ekodk"k ds i"pkr lwphc) dh tkosA

(RAMESHWAR VYAS), VJ 78-Lohra/-

Powered by TCPDF (www.tcpdf.org)