Citation : 2022 Latest Caselaw 8242 Raj
Judgement Date : 16 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 7940/2022
Sugan Lal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Narendra Singh Rajpurohit For Respondent(s) : Mr. Muktyar Khan PP
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
16/06/2022
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(RAMESHWAR VYAS), VJ 72-Lohra/-
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