Ashish vs State Of Rajasthan
2022 Latest Caselaw 8240 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3195/2022

Ashish

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhishek Charan For Respondent(s) : Mr. Salim Khan Mehar, Additional GA

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

Learned counsel for the petitioner seeks adjournment.

List the matter after summer vacation.

(RAMESHWAR VYAS), VJ 155-Taruna/-

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