Ganesh Paliwal vs State Of Rajasthan
2022 Latest Caselaw 8239 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3593/2022

Ganesh Paliwal S/o Gurga Ram, Aged About 28 Years, R/o 320 Paliwal Bhawan 3Rd A Road Sardarpura Jodhpur

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Ms. Sapna Vaishnav For Respondent(s) : Mr. Vikram Sharma, P.P.

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

Learned Public Prosecutor is directed to call for the factual

report on the next date of hearing.

List the matter on 01.07.2022.

(RAMESHWAR VYAS), VJ 156-Taruna/-

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