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Pooja @ Panki vs State Of Rajasthan
2022 Latest Caselaw 8238 Raj

Citation : 2022 Latest Caselaw 8238 Raj
Judgement Date : 16 June, 2022

Rajasthan High Court - Jodhpur
Pooja @ Panki vs State Of Rajasthan on 16 June, 2022
Bench: Rameshwar Vyas Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3600/2022

Pooja @ Panki

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Dr. Mohit Singhvi For Respondent(s) : Mr. Laxman Solanki, P.P.

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

List the matter after summer vacation.

(RAMESHWAR VYAS), VJ 157-Taruna/-

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