Citation : 2022 Latest Caselaw 8230 Raj
Judgement Date : 16 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 7616/2022
Bhala Ram @ Ramesh Kumar
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Dinesh Vishnoi For Respondent(s) : Mr. Arun Kumar, PP
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
16/06/2022
List the matter after summer vacation.
(RAMESHWAR VYAS), VJ 26-mohit/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!