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Pusker vs State Of Rajasthan
2022 Latest Caselaw 8229 Raj

Citation : 2022 Latest Caselaw 8229 Raj
Judgement Date : 16 June, 2022

Rajasthan High Court - Jodhpur
Pusker vs State Of Rajasthan on 16 June, 2022
Bench: Rameshwar Vyas Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7953/2022

Pusker

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shamboo Singh For Respondent(s) : Mr. Muktyar Khan PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

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(RAMESHWAR VYAS), VJ 83-Lohra/-

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