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Kailash Nath vs State Of Rajasthan
2022 Latest Caselaw 8221 Raj

Citation : 2022 Latest Caselaw 8221 Raj
Judgement Date : 16 June, 2022

Rajasthan High Court - Jodhpur
Kailash Nath vs State Of Rajasthan on 16 June, 2022
Bench: Rameshwar Vyas Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7942/2022

1. Shambhu Lal S/o Nathu Lal, Aged About 32 Years, R/o Uthankalan Ps Begun Tehsil Begun Dist. Chittorgarh Raj.

(At Present Lodged In Dist. Jail Chittorgarh)

2. Banshi Lal S/o Sohan Lal, Aged About 30 Years, R/o Uthankalan Ps Begun Tehsil Begun Dist. Chittorgarh Raj.

(At Present Lodged In Dist. Jail Chittorgarh)

----Petitioners Versus

State Of Rajasthan, Through PP

----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 7944/2022

Kailash Nath S/o Lalanath, Godi S/o Gopilnath, Aged About 46 Years, R/o Sankhaliya Ps Fuliya Kala Dist. Bhilwara Raj.

(At Present Lodged In Dist. Jail Chittorgarh)

----Petitioner Versus

State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Hukam Singh Chouhan For Respondent(s) : Mr. Vikram Sharma PP

(2 of 3) [CRLMB-7942/2022]

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

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(3 of 3) [CRLMB-7942/2022]

vkns"k gS fd izkFkhZ&vfHk;qDr 1- "kaHkwyky iq= ukFkwyky] 2- ca"khyky iq= lksguyky] 3- dSyk"k ukFk iq= ykykukFk iqfyl Fkkuk csxwa ftyk fpRrkSM+x<+ esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] ds ekeys esa fopkj.k U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa izR;sd izkFkhZ&vfHk;qDr ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mUgsa bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA (RAMESHWAR VYAS), VJ 74-Lohra/-

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