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Vijesh vs State Of Rajasthan
2022 Latest Caselaw 8220 Raj

Citation : 2022 Latest Caselaw 8220 Raj
Judgement Date : 16 June, 2022

Rajasthan High Court - Jodhpur
Vijesh vs State Of Rajasthan on 16 June, 2022
Bench: Rameshwar Vyas Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7945/2022

Vijesh S/o Shri Amratmal, Aged About 35 Years, R/o Narani Tehsil Choti Sadri Dist. Pratapgarh Distt. Pratapgarh Raj.

(At Present Lodged At Dist. Jail Pratapgarh)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. VK Gour For Respondent(s) : Mr. Vikram Sharma PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

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(2 of 2) [CRLMB-7945/2022]

2022 o 08-03-2022 dks Lohdkj fd;s tk pqds gSaA izkFkhZ&vfHk;qDr ls dksbZ cjkenxh ugha gS] mls /kkjk 120ch Hkkjrh; n.M lafgrk ds rgr vijk/k ls xyr tksM+k x;k gSA vuqla/kku iw.kZ gksdj vkjksi i= is"k fd;k tk pqdk gSA izkFkhZ&vfHk;qDr ds fo:) vU; dksbZ vkijkf/kd izdj.k Hkh ntZ ugha gSA mDr ifjfLFkfr;ksa esa tekur dh izkFkZuk dhA blds foijhr ;ksX; yksd vfHk;kstd us tekur vkosnu dk fojks/k fd;kA tekur vkosnu ij fopkj fd;kA ;ksX; vf/koDrkx.k }kjk cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk tqeZ dh izd`fr o ifjfLFkfr;ksa esa izkFkhZ&vfHk;qDr dks bl U;k;ky; dh jk; esa tekur ij fjgk fd;k tkuk mfpr gksxkA vkns"k gS fd izkFkhZ&vfHk;qDr fots"k iq= ve`rey iqfyl Fkkuk NksVhlknMh ftyk izrkix<+ esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] ds ekeys esa fopkj.k U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA (RAMESHWAR VYAS), VJ 77-Lohra/-

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