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Rakesh Kumar vs State Of Rajasthan
2022 Latest Caselaw 8218 Raj

Citation : 2022 Latest Caselaw 8218 Raj
Judgement Date : 16 June, 2022

Rajasthan High Court - Jodhpur
Rakesh Kumar vs State Of Rajasthan on 16 June, 2022
Bench: Rameshwar Vyas Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7948/2022

Rakesh Kumar S/o Madan Lal, Aged About 33 Years, R/o 63 LNP, PS Ghamurwali, District Sri Ganganagar, Raj. (Presently Lodged At Sub Jail, Sri Karanpur, District Sri Ganganagar)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Ram Chandra Bishnoi For Respondent(s) : Mr. Muktyar Khan PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

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(2 of 2) [CRLMB-7948/2022]

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