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Balram vs State Of Rajasthan
2022 Latest Caselaw 8217 Raj

Citation : 2022 Latest Caselaw 8217 Raj
Judgement Date : 16 June, 2022

Rajasthan High Court - Jodhpur
Balram vs State Of Rajasthan on 16 June, 2022
Bench: Rameshwar Vyas Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7955/2022

1. Balram S/o Khetpal, Aged About 24 Years, R/o Kishanpura Dhani Ps Suratgarh City Dist. Sri Ganganagar (At Present Lodged In Sub Jail Raisinghnagar)

2. Bhagwana Ram S/o Ranjeet, Aged About 21 Years, R/o Kishanpura Dhani Ps Suratgarh City Dist. Sri Ganganagar (At Present Lodged In Sub Jail Raisinghnagar)

3. Mahendra Kumar S/o Ram Kumar, Aged About 31 Years, R/o 26 PBN PS Pilibanga Dist. Hanumangarh (At Present Lodged In Sub Jail Raisinghnagar)

----Petitioners Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. RS Choudhary For Respondent(s) : Mr. Mutyar Khan PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

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(2 of 2) [CRLMB-7955/2022]

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(RAMESHWAR VYAS), VJ 84-Lohra/-

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