Umoru Nelson vs State Of Rajasthan
2022 Latest Caselaw 8216 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7499/2022

Ese De Hope Enakume

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 6204/2022

For Petitioner(s) : Mr. Ajeet Singh For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

15/06/2022

Learned Public Prosecutor is directed to call for the

Investigating Officer.

List the matters in the next week.

(RAMESHWAR VYAS), VJ

20-21-Shahenshah/-

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