Sohan Lal vs State Of Rajasthan
2022 Latest Caselaw 8210 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7567/2022

Sohan Lal S/o Rupa Ram, Aged About 47 Years, B/c Mali, R/o Bhadrva Bera Chokha, P.s. Rajiv Gandhi Nagar, Jodhpur.

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ajay Kumar Vyas For Respondent(s) : Mr. Muktiyar Khan, P.P.

Mr. Shrawan Kumar Solanki and Mr. Rahul Soni, for the complaiant

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

15/06/2022

Petitioner is directed to join the investigation before the

Investigating Officer as and when called for. Investigating Officer

is directed to complete the investigation expeditiously.

List the matter on 13.07.2022.

Till then, petitioner shall not be arrested in connection with

FIR No.70/2022 of Police Station Rajiv Gandhi Nagar, Jodhpur.

(RAMESHWAR VYAS), VJ 79-Taruna/-

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