Citation : 2022 Latest Caselaw 8192 Raj
Judgement Date : 15 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7980/2022
Sewa Ram
----Petitioner Versus State of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Sampat Prajapat For Respondent(s) : Mr. Piyush Bhandari
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
15/06/2022
List the matter tomorrow, i.e. on 16.06.2022, as prayed.
(RAMESHWAR VYAS), VJ
106-Shahenshah/-
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