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Bhanwara Ram Choudhary vs State Of Rajasthan
2022 Latest Caselaw 8191 Raj

Citation : 2022 Latest Caselaw 8191 Raj
Judgement Date : 15 June, 2022

Rajasthan High Court - Jodhpur
Bhanwara Ram Choudhary vs State Of Rajasthan on 15 June, 2022
Bench: Rameshwar Vyas Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8297/2022

Bhanwara Ram Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sharwan Choudhary For Respondent(s) : Mr. Pankaj Sharma, AAG (through VC) assisted by Mr. Dhairyaditya Rathore, AAAG and Mr. Rishi Soni

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

15/06/2022

Learned counsel for the respondent prays for time to file

reply to the writ petition.

List the matter in the first week of July, 2022.

(RAMESHWAR VYAS), VJ 115-Taruna/-

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