Citation : 2022 Latest Caselaw 8189 Raj
Judgement Date : 15 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 8563/2022
Anita Rathore
----Petitioner Versus The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Aditya Singh Rathore For Respondent(s) : Mr. Saransh Viz
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
15/06/2022
Issue notice to the private respondents, returnable on
06.07.2022.
Service of notice against respondent No.4 shall be served
through concerned RTO.
(RAMESHWAR VYAS), VJ 118-Taruna/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!