Shashi And Ors vs State Medical And Healthors
2022 Latest Caselaw 4357 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 1789/2015

Shashi And Ors
                                                                   ----Petitioner
                                   Versus
The State of Rajasthan and Ors.
                                                                ----Respondents

Connected With S.B. Civil Writ Petition No. 8668/2015 Laxmi Devi and Anr

----Petitioner Versus The State of Rajasthan & Ors.

----Respondents S.B. Civil Writ Petition No. 8669/2015 Rajni

----Petitioner Versus The State of Rajasthan and Ors.

----Respondents

For Petitioner(s) : Mr.Asgar Khan, Adv. For Respondent(s) : Mr.Chandra Shekhar, Adv. for Mr.Bharat Saini, Addl. Govt. Counsel.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

30/06/2022

Learned counsel for the petitioners submits that an

application has been filed in all these writ petitions, for disposing

of the present writ petitions in view of judgment passed by the

(2 of 2) [CW-1789/2015]

Division Bench in Special Appeal Writ No.175/2015 and other

connected matters, decided by common order dated 04.04.2022.

Registry is directed to place the said applications in the

Office file.

List on 11.07.2022.

(ASHOK KUMAR GAUR), J

Himanshu Soni/45-47

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