M/S National Cable Network vs Commissioner Of Central Excise
2022 Latest Caselaw 4253 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Central Excise Appeal No. 5/2013

                                    M/s. National Cable Network 2-A-21, Mahaveer Nagar-III, Kota.
                                    (Raj.) Through its proprietor Sh. Mahendra Dube S/o Late Sh.
                                    Vishvnath Dube, Aged 39 years (approx.).
                                                                                                        ----Appellant
                                                                        Versus
                                    1. The Commissioner of Central Excise-I, NCRB, C-Scheme,
                                    Jaipur-05.
                                    2.   The Assistant Commissioner Central Excise, Kota Division,
                                    Kota, Central Revenue Building, C.A.D. Circle, Dadabari Road,
                                    Kota (Raj.) 324009.
                                                                                                     ----Respondents

For Appellant(s) : None

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

27/06/2022

Even in the second round, none has appeared on behalf of

the appellant.

Accordingly, this appeal is dismissed for want of prosecution.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /26

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